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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(36) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(36)to promote the development of the study of Gujarati and Hindi in Devnagari scripts and the use of Gujarati or Hindi in Devnagari script or both as a media of institution and examination;