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[Cites 0, Cited by 2] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2) in The Ancient Monuments And Archaeological Sites And Remains Act, 1958

(2)The Ancient Monuments Preservation Act, 1904 (7 of 1904) shall cease to have effect in relation to ancient and historical monuments and archaeological sites and remains declared by or under this Act to be of national importance, except as respects things done or omitted to be done before the commencement of this Act.