Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Gujarat - Subsection Section 23(a) in Gujarat Prohibition Act, 1949 (a)[***] [The word 'commend' was deleted by Bombay 26 of 1952, Section 5 (1) (a).] solicit the use of, [or] [This word was inserted, by Bombay 26 of 1952, Section 5 (i) (b).] offer any intoxicant or hemp; or
