Section 28(1) in The Chhattisgarh Motor Vehicles Rules, 1994
(1)An application for the renewal of a conductor's licence shall be made in Form C.G.M.V.R.-15 (L. Con. R.) to the Licensing Authority and shall be accompanied by-(a)The conductor's licence in original;(b)three copies of the applicant's recent photograph of passport size;(c)a Medical Certificate of fitness in Form C.G.M.V.R.-12 (M.C. Con.) signed by a Registered Medical Practitioner and issued not more than 30 days prior to the date of presentation of application;(d)fee as specified in Rule 40.
