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[Cites 0, Cited by 0] [Section 200(7)] [Section 200] [Entire Act]

Union of India - Subsection

Section 200(7)(d) in The Dedicated Freight Corridor Railway General Rules, 2018

(d)normal working of trains on the line for which block was taken, shall commence only after obtaining assurance from the Supervisor as in clause (c) of this sub-rule (7) of the rule 200.