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Bengal Presidency - Section

Section 130 in Calcutta Port Act, 1890

130. Port Police Force to be under control of Commissioner of Police.- The Port Police Force shall be under the direction and control of the Commissioner of Police for Calcutta, and shall from a portion of the Police Force of Calcutta, and shall be subject to the provisions of the Calcutta Police Act, 1866 (Ben. Act IV of 1866).