Madhya Pradesh High Court
Nitin Khandelwal vs Manjul on 9 July, 2014
1 Miscellaneous Criminal Case No.5245/2014 M Petitioner Shri Nitin Khandelwal is present in person. His counsel is not present, keeping in view the resolution passed by the High Court Bar Association, Indore making a call for abstaining from Court work. Adjourned.
List the matter on 17.07.2014. (Shantanu Kemkar) Judge rcp