Madhya Pradesh High Court
Anoop Jaiswal @ Jassa vs The State Of Madhya Pradesh on 26 April, 2017
MCRC-5390-2017 (ANO0P JAISWAL @ JASSA Vs THE STA TE OFMADHYA PRADESH) 26-04-20
17 Learned counsel for the applicant has sought time to file some additional documents. List after a week. (ATUL SREEDHARAN) JUDGE SS