Delhi High Court - Orders
Central Bureau Of Investigation vs Rajesh Kumar Srivastava & Ors on 22 April, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 1173/2019
CENTRAL BUREAU OF INVESTIGATION
..... Petitioner
Through: Mr.Anil Grover, SPP with Mr.Neeraj
Bhardwaj, Advocate.
versus
RAJESH KUMAR SRIVASTAVA & ORS
..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 22.04.2022
1. List on 02.08.2022.
YOGESH KHANNA, J. APRIL 22, 2022 VLD Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:26.04.2022 16:13