Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 10 in The Sri Aurobindo Memorial Act, 1972. 10. Maintenance of accounts by the Society. - The accounts of the Society shall be kept, audited and published in accordance with such rules as may be made by the State Government.
