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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(2)(d) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(d)prescribing the form of, and the details to be incorporated in, the statement showing the amount of compensation due to the claimant under Section 19,