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State of Tamilnadu - Section

Section 16A in Tamil Nadu Motor Vehicles Taxation Act, 1974

16A. [ Special Powers of Licensing Officer under Revenue Recovery Act. [Inserted by Tamil Nadu Motor Vehicles Taxation (Second Amendment) Act, 2008 (Tamil Nadu Act 29 of 2008).]

- The licensing Officer shall have the powers of a Collector under the Tamil Nadu Revenue Recovery Act, 1864 (Tamil Nadu Act II of 1864) for the purpose of recovery of any amount due under this Act.]