Section 2(1) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964
(1)In these rules, unless the Context otherwise requires -(a)"Act" means the Cotton Ginning and Pressing Factories Act, 1925;(b)"Committee" means the rate fixing committee appointed under subsection (2) of section 5-B [for the State] [Substituted tor the words 'any local area' by Notification No. 2873/ 150265-A-II, dated 5.3.1975.];(c)"Factory" means a cotton ginning or pressing factory;(d)"Form" means a Form appended to these rules;(e)"Season" means the period commencing on the 1st day of September and ending on the 31st day of August next following;(f)"Section" means a section of the Act.
