Delhi High Court - Orders
Razorpay Software Private Limited vs Deputy Director ,Directorate Of ... on 31 January, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13615/2021, CM No. 43018/2021
RAZORPAY SOFTWARE PRIVATE LIMITED ..... Petitioner
Through: Ms. Sharmishtha Dube, Adv.
versus
DEPUTY DIRECTOR ,DIRECTORATE OF ENFORCEMENT
AND ANR ..... Respondents
Through: Mr. Amit Mahajan, CGSC with Mr.
Kritagya Kumar Kait, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 31.01.2022 This matter is being heard through video-conferencing. Counter-affidavit be filed within four weeks. Rejoinder thereto be filed within two weeks thereafter.
List before Registrar for completion of pleadings on April 25, 2022. Interim order, if any, to continue.
V. KAMESWAR RAO, J JANUARY 31, 2022/jg Signature Not Verified Digitally Signed By:ANIL KUMAR YADAV Signing Date:01.02.2022 23:07:45