Bombay High Court
F.A Enterprises And Others vs Mr D.D. Bhide,Executive Director on 20 March, 2019
Author: N.M. Jamdar
Bench: N.M. Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 63 OF 2012
1. Mayank Ramesh Gandhi And Ors ....Petitioner
V/S
1. F.a.enterprises And Ors. ....Respondent
WITH CIVIL APPLICATION IN WP NO. 2972 OF 2013 In WRIT PETITION 404 OF 2013 F.a Enterprises And Others ....Applicant V/S Mr D.d. Bhide,executive Director ....Respondent WITH CIVIL APPLICATION IN WP NO. 2880 OF 2016 In WRIT PETITION 404 OF 2013 F.a. Enterprises ....Applicant V/S Konkan Irrigation Development Corporation, ....Respondent Water Resources Dept And Ors WITH CIVIL APPLICATION IN WP NO. 980 OF 2016 In WRIT PETITION 404 OF 2013 Mr. Nissar F. Khatri, Partner, F.a. Enterprises ....Applicant V/S Page 1/3 ::: Uploaded on - 22/03/2019 ::: Downloaded on - 22/03/2019 22:26:37 ::: F.a. Enterprises ....Respondent WITH WRIT PETITION NO. 404 OF 2013 F. A. Enterprises And Ors ....Petitioner V/S Konkan Irrigation Development Corporation, ....Respondent Water Resources Dept And Ors WITH CIVIL APPLICATION IN WP STAMP NO. 2887 OF 2018 In WRIT PETITION 404 OF 2013 Ajay Mathankar ....Applicant V/S F. A. Enterprises And Ors ....Respondent WITH WRIT PETITION NO. 11974 OF 2013 Kondane Dharan Parisar Vikas Manch And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent Sariputta Sarnath For Petitioner in PIL 63/2012 Chidanand Kapil i/b Shilpa Kapil for R.no.1 & 2 in PIL 63/2012 and Petitioner in WP 404/2013 Ms Nisha Mehra AGP for State in all Petitions CORAM : THE CHIEF JUSTICE & N.M. JAMDAR, JJ DATE : 20th March, 2019 Page 2/3 ::: Uploaded on - 22/03/2019 ::: Downloaded on - 22/03/2019 22:26:37 ::: P.C. :
Stand over to three weeks i.e. 10/04/2019.
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