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Calcutta High Court

Balaji Coke Industry Pvt. Ltd vs M.S.T.C. Limited & Ors on 1 October, 2013

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                               GA No. 2985 of 2013
                                WP No. 75 of 2013

                       IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                ORIGINAL SIDE


                       BALAJI COKE INDUSTRY PVT. LTD.
                                    Versus
                           M.S.T.C. LIMITED & ORS.

                                                                    Appearance
                                                       Mr. Saptangsu Basu, Adv.
                                                      Mr. Somnath Ganguly, Adv.

                                                     Mr. Jishnu Chowdhury, Adv.
                                                            Ms. N. Banerjee, Adv.


  BEFORE:

  The Hon'ble JUSTICE SANJIB BANERJEE

Date : 1st October, 2013.

The Court : Since the matter pertains to a writ petition disposed of by Dipankar Datta, J, the matter is released from this list with liberty to the parties to take appropriate steps.

(SANJIB BANERJEE, J.) sg.