Calcutta High Court
Balaji Coke Industry Pvt. Ltd vs M.S.T.C. Limited & Ors on 1 October, 2013
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No. 2985 of 2013
WP No. 75 of 2013
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
BALAJI COKE INDUSTRY PVT. LTD.
Versus
M.S.T.C. LIMITED & ORS.
Appearance
Mr. Saptangsu Basu, Adv.
Mr. Somnath Ganguly, Adv.
Mr. Jishnu Chowdhury, Adv.
Ms. N. Banerjee, Adv.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 1st October, 2013.
The Court : Since the matter pertains to a writ petition disposed of by Dipankar Datta, J, the matter is released from this list with liberty to the parties to take appropriate steps.
(SANJIB BANERJEE, J.) sg.