Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Rajasthan - Subsection Section 6A(4) in Rajasthan Finance Act, 2007 (4)The Fund shall not be used for meeting non-development or establishment expenditure as defined by Controller and Auditor General of India.
