Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Karnataka - Subsection Section 6(a) in THE KARNATAKA POLICE (AMENDMENT) ACT, 2021 (a)after the words "suspected to be gaming" the words "or aiding or abetting such gaming" shall be inserted;
