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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3)(c) in Adoption Regulations, 2017

(c)counsel the prospective adoptive parents, through an authorized professional social worker or counselor, to make them aware of the process of adoption and to ascertain the level of their preparedness for the same which include the following, namely:-
(i)acceptance of adoption as an alternative way of building their family;
(ii)preference for child to be adopted;
(iii)emotional readiness to adopt an unrelated child;
(iv)concerns about the social background of the child and genetic factors;
(v)attitude towards parenting and disciplining;
(vi)sharing the fact of adoption with the child, when the child grows up;
(vii)dealing with root search by the adopted child, when the child grows up;
(viii)any other issue that might emerge during the interactions;