Section 2(3) in Bihar State University (Constituent Colleges) Service Commission Act, 1987
(3)[ The Commission will make recommendations for the appointment of Officers (excluding Chancellor, Vice-Chancellor, Pro Vice-Chancellor, Dean, Student Welfare, and Proctor) and teachers of the Universities and Constituent Colleges as prescribed in the Patna University Act, 1976 (Bihar Act 24, 1976) and Bihar State Universities Act, 1976 (Bihar Act 22, 1976) and in respect of appointment/promotion of the said officers and teachers it shall discharge such functions as prescribed for the Commission under the said Acts and statutes made thereunder.] [Substituted by Act 22 of 1992.]
