Chelasami Ramiah vs Chelasami Ramasami on 10 January, 1913

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Madras High Court

Chelasami Ramiah vs Chelasami Ramasami on 10 January, 1913

Equivalent citations: 18IND. CAS.363

JUDGMENT

1. According to the answer, returned by the Full Bench to the reference made by us, the petition must be dismissed with costs.