Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(b) in Agreement Between The Government of India and The Government of The Federal Republic of Somalia On The Transfer of Sentenced Persons (b)if the request may infringe upon the sovereignty, safety, public order or any other essential interest of the Contracting State.
