Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50E] [Entire Act] Union of India - Subsection Section 50E(d) in The Indian Post Office Rules, 1933 (d)an International Tracked Packet shall be booked, transmitted and delivered in accordance with the norms determined by the Department, in this behalf;
