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[Cites 0, Cited by 0] [Section 29A(4)] [Section 29A] [Entire Act]

State of Rajasthan - Subsection

Section 29A(4)(b) in The Rajasthan Co-Operative Service Rules, 1954

(b)appointment to the posts for which no Service Rules exist, if the posts are within the purview of the Commission, recruitment in consultation with them;