Section 2(1)(k) in The Garo Hills Autonomous District Cattle Taxation Regulation, 1966

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(1)(k) in The Garo Hills Autonomous District Cattle Taxation Regulation, 1966

(k)"professional grazer" means any person who keeps or grazes cattle in the unclassed forests under the District Council in consideration of payment by the owner of the cattle or for purposes of trade;

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State of Meghalaya - Subsection

Section 2(1)(k) in The Garo Hills Autonomous District Cattle Taxation Regulation, 1966