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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Fertilizer (Control) Order, 1985

(2)[ Subject to the other provisions of this Order, no person shall manufacture any mixture of fertilisers unless such mixture conforms to the standards set out in the notification to be issued by the State Government in the Official Gazette ;Explanation. - For the purposes of this sub - clause, mixture of fertilisers shall not include liquid fertilisers and 100% water soluble fertilisers, containing N.P.K.] [Substituted by S.O. 329(E), dated 12th May, 1999 (w.e.f. 12th May, 1999).].