Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 23 in Punjab Gau-Sewa Commission Act, 2014 23. Action on Commission's reports. - Upon receipt of a report made under section 22, the Government may take such action thereon, as it may consider appropriate.
