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[Cites 0, Cited by 0] [Section 290(1)] [Section 290] [Entire Act]

State of Meghalaya - Subsection

Section 290(1)(b) in Meghalaya Municipal Act, 1973

(b)if the person liable to pay the water tax or any charge made under Section 287 (3) or 288 (2) neglects to pay the same; or