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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Bihar - Subsection

Section 43(1) in Bihar Inland Vessels Rules, 2013

(1)Stern wheel inland vessel with a length of hull of less than 36 meters when carrying cargo on deck or passengers, shall be fitted with :-
(a)Shifting boards amid ships in a fore and aft direction in way of, and height at least level with, the cargo;
(b)a substantial wire net or similar light division on the upper deck amidships in fore and aft direction at least 1.8 meter high.