Bombay High Court
Kajal Jitendra Singavi vs The State Of Maharashtra And Anr on 2 July, 2019
Author: Sarang Vijaykumar Kotwal
Bench: Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1211 OF 2019
Hemant Vishwas Surryavanshi ....Applicant
V/S
The State Of Maharashtra ....Respondent
WITH CRIMINAL BAIL APPLN. NO. 2154 OF 2018 Nikunj Virendrakumar Jain ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL BAIL APPLN. NO. 2159 OF 2018 Kajal Jitendra Singavi ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CRIMINAL BAIL APPLN. NO. 2186 OF 2018 Sahil Omprkash Baghla ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL BAIL APPLN. NO. 2118 OF 2018 Aakash Kantilal Sancheti ....Applicant V/S Page 1/3 ::: Uploaded on - 03/07/2019 ::: Downloaded on - 04/07/2019 01:44:41 ::: The State Of Maharashtra ....Respondent WITH CR. ANTICIPATORY BAIL APPLN. NO. 791 OF 2018 Rupesh Kumar Singh S/o.late Bimal Kumari ....Applicant Singh V/S The State Of Maharashtra ....Respondent WITH CR. ANTICIPATORY BAIL APPLN. NO. 1153 OF 2018 Ayush Varshney ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL BAIL APPLN. NO. 731 OF 2019 Hemant Vishwas Surryavanshi ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CR. APPLICATION IN APPLICATION NO. 783 OF 2019 In CRIMINAL BAIL APPLN. 2154 OF 2018 Nikunj Virendrakumar Jain ....Applicant V/S The State Of Maharashtra ....Respondent Satyavrat Joshi For Applicant in BA.1211 of 2019, BA.731 of 2019,BA.2159 of 2018 Page 2/3 ::: Uploaded on - 03/07/2019 ::: Downloaded on - 04/07/2019 01:44:41 ::: Subodh Desai a/w.Vaibhav Bhure a/w.Anuja Thunjhunwala,a/w.Nidhi Ahir i/b.M Mulla Associates for Applicant in BA.2154 of 2018 Swastik Singh a/w.Atul Singh a/w.Himanshu Dagar a/w.Utkarsh Goel a/w.Akshata Sawant for Applicant in BA.2186 of 2018 Paras Yadav i/b.Ranjit Singh a/w.Vivek Babar for Applicant in ABA.791 of 2018 Ameya Dange for Intervenor in Cri.APPP.1227 of 2018. Ajay Patil APP for State/Respondent CORAM : SARANG VIJAYKUMAR KOTWAL, J DATE : 2nd July, 2019 P.C. :
Heard. Stand over to 17/07/2019 at 3.00 P.M. ( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 03/07/2019 ::: Downloaded on - 04/07/2019 01:44:41 :::