Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 84 in Himachal Pradesh Waqf Rules, 2016 84. Supply of copies of the order to parties. - Every order of the Tribunal dismissing or allowing the application, shall be communicated to the parties or their authorized representatives subject to the cost as applicable to the other Tribunal.
