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Supreme Court - Daily Orders

R K Nigam vs M/S. U.P. Electronics Corp. Ltd. on 4 August, 2015

     ITEM NO.71                            REGISTRAR COURT. 2                        SECTION XV

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                           No(s).    23892/2014

     R K NIGAM                                                                     Petitioner(s)

                                                            VERSUS

     M/S ELECTRONICS TEST AND DEVELOPMENT CENTRE PANKI KANPUR AND ANR
                                                       Respondent(s)



     (with interim relief and office report)


     Date : 04/08/2015 This petition was called on for hearing today.



     For Petitioner(s)
                                           Mr. Sunil Kumar Jain,Adv.


     For Respondent(s)                     Ms. Lalita Kohli,Adv.
                                           M/s Manoj Swarup & Co.,Adv.



                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Four weeks time, as last chance is given to the learned counsel for the petitioner to comply with the terms of the order dated 15.4.2015 of this Court.

List again on 14.10.2015.

Signature Not Verified Digitally signed by Madhu Grover

(M K HANJURA) Date: 2015.08.05 15:40:11 SCT Reason: Registrar MG