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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(7) in Insurance Regulatory and Development Authority of India (Third Party Administrators - Health Services) Regulations, 2016

(7)A TPA shall not share the data and personal information received by it for servicing of insurance policies or claims thereon except as provided under Regulation 19 (4) of these regulations.