Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A(5)] [Section 18A] [Entire Act] State of Uttar Pradesh - Subsection Section 18A(5)(i) in The Subsidiary Rules (i)normal rent under F. R. 45-A-IV (b) for one month from the date of transfer;