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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(3)(a) in The M.P. Panchayat Nirvachan Niyam, 1995

(a)in case where the death takes place less than seven days before the commencement of the poll, to the Returning Officer; and