Kerala High Court
State Of Kerala vs Durgadas on 2 November, 2021
Author: Alexander Thomas
Bench: Alexander Thomas
OP(KAT) No.267/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
&
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
Tuesday, the 2nd day of November 2021 / 11th Karthika, 1943
OP(KAT) NO. 267 OF 2021
(AGAINST THE ORDER DATED 19-03-2021 IN OA NO.2076/2020 OF THE KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM)
PETITIONERS/ RESPONDENTS 1,2 AND 3 IN O.A:
1. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, HOME (SSB) DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,
KERALA-695001.
2. THE ADDITIONAL DIRECTOR GENERAL OF POLICE, INTELLIGENCE, POLICE HEAD
QUARTERS, VAZHUTHACAUD, THIRUVANANTHAPURAM, KERALA-695014.
3. THE COMMANDANT, INDIA RESERVE BATTALION, RAMAVARMAPURAM, THRISSUR,
KERALA-680001.
RESPONDENTS/ APPLICANT & 4TH RESPONDENT IN O.A:
1. DURGADAS, AGED 32 YEARS, S/O. RAJENDRAN BABU, RESIDING AT DURGA
BHAVANAM, MATHIL P.O., PERINAD, KOLLAM, KERALA-691601.
2. KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY THE SECRETARY,
KERALA PUBLIC SERVICE COMMISSION, PATTOM, THIRUVANANTHAPURAM,
KERALA-695004.
OP(KAT) praying inter alia that in the circumstances stated in the
affidavit filed along with the OP(KAT) the High Court be pleased to stay
the operation of Exhibit P4 of the Kerala Administrative Tribunal, pending
disposal of the Original Petition (KAT).
This petition coming on for admission on 02-11-2021 upon perusing
the petition and the affidavit filed in support of OP(KAT) and upon
hearing the arguments of M/S ASOK.M.CHERIYAN, ADDITIONAL ADVOCATE GENERAL
& GOVERNMENT PLEADER, for the petitioners and of M/S KALEESWARAM RAJ,
THULASI K. RAJ, VARUN.C.VIJAY, Advocates for R1, the court passed the
following:
ORDER
Sri. Varun.C.Vijay, learned Counsel appearing for the respondent in the O.P/ Original Applicant seeks short time to produce a copy of the order dated 9-10-2020, rendered by the Tribunal in OA(EKM) No.744/2018 and also a copy of final order in OP(KAT) No. 178/2018, along with a memo of the counsel, for the perusal of this court.
List the case on the top of the admission list on 24-11-2021.
Sd/- ALEXANDER THOMAS JUDGE Sd/- VIJU ABRAHAM JUDGE 02-11-2021 /True Copy/ Assistant Registrar OP(KAT) No.267/2021 2/2 APPENDIX OF OP(KAT) 267/2021 EXHIBIT P4 TRUE COPY OF THE ORDER DATED 19.03.2021 IN O.A. NO.
2076/2020.