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State of Tamilnadu - Section

Section 44 in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

44. Sealing of used ballot papers.

- The valid ballot papers of each candidate and the rejected ballot papers shall, thereafter, be bundled separately and the several bundles made up into a separate packet which shall be sealed and of such of the candidates, as may desire to affix their seals thereon, and on the packets so sealed shall be recorded the following particulars superscribed, namely:-
(a)Number of the polling station;
(b)Name of Water Users Associations;
(c)Number of Territorial Constituency;
(d)Village/Town;
(e)Taluk;
(f)Date of counting.