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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(2) in Punjab Apartment and Property Regulation Rules, 1995

(2)The certificate of registration shall be issued by the competent authority in the case of a promoter in Form APR XII and in the case of an estate agent in Form APR XIII. [Sections 21(2) and 45(2)(e).]