Section 114(1)(a) in The City of Nagpur Corporation Act, 1948

[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

(a)[ property taxes] [Clause (a) was substituted for the original and clauses (b), (c) and (d) were deleted by Maharashtra 13 of 1992, Section 11.];

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