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Supreme Court - Daily Orders

Jagannath Marothia vs Norman William Wilson on 4 September, 2023

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.41                                COURT NO.9                   SECTION XVI

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 17968/2023
     (Arising out of impugned final judgment and order dated 28-04-2023
     in APOT No. 30/2023 passed by the High Court at Calcutta)

     JAGANNATH MAROTHIA & ORS.                                               Petitioner(s)
                                                         VERSUS
     NORMAN WILLIAM WILSON & ORS.                                            Respondent(s)

     (FOR ADMISSION)

     Date : 04-09-2023 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE J.K. MAHESHWARI
                           HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s)
                                        Mr. Chinmoy Pradip Sharma, Sr. Adv.
                                        Mr. Dhruv Surana, Adv.
                                        Mr. Nikunj Berlia, Adv.
                                        Mr. Varun Kothari, Adv.
                                        Mr. Arya Hardik, Adv.
                                        Mr. Irfan Hasieb, Adv.
                                        Mr. Rishabh Munjal, Adv.
                                        Mr. Krishna Jyoti Dua, Adv.
                                        Mr. Rohit Amit Sthalekar, AOR


     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

We are not inclined to interfere with the order impugned. The special leave petition is dismissed.

However, we request the High Court to expedite the proceedings.

Signature Not Verified

(NIDHI AHUJA) (VIRENDER SINGH) Digitally signed by Nidhi Ahuja Date: 2023.09.05 AR-cum-PS BRANCH OFFICER 18:00:44 IST Reason: