Supreme Court - Daily Orders
Jagannath Marothia vs Norman William Wilson on 4 September, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.41 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 17968/2023
(Arising out of impugned final judgment and order dated 28-04-2023
in APOT No. 30/2023 passed by the High Court at Calcutta)
JAGANNATH MAROTHIA & ORS. Petitioner(s)
VERSUS
NORMAN WILLIAM WILSON & ORS. Respondent(s)
(FOR ADMISSION)
Date : 04-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s)
Mr. Chinmoy Pradip Sharma, Sr. Adv.
Mr. Dhruv Surana, Adv.
Mr. Nikunj Berlia, Adv.
Mr. Varun Kothari, Adv.
Mr. Arya Hardik, Adv.
Mr. Irfan Hasieb, Adv.
Mr. Rishabh Munjal, Adv.
Mr. Krishna Jyoti Dua, Adv.
Mr. Rohit Amit Sthalekar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the order impugned. The special leave petition is dismissed.
However, we request the High Court to expedite the proceedings.
Signature Not Verified(NIDHI AHUJA) (VIRENDER SINGH) Digitally signed by Nidhi Ahuja Date: 2023.09.05 AR-cum-PS BRANCH OFFICER 18:00:44 IST Reason: