Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Tripura - Subsection Section 62(3) in Tripura Police Act, 2007 (3)The remuneration, allowances and other terms and conditions of service of the members shall be as may be notified by the State Government from time to time.
