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[Cites 0, Cited by 0] [Section 131(2)] [Section 131] [Entire Act]

State of Haryana - Subsection

Section 131(2)(xxxix) in Haryana Co-operative Societies Act, 1984

(xxxix)qualifications for members of the committee and employees of a society or class of societies and the conditions of service subject to which persons may be employed by societies;