Section 43 in National Company Law Appellate Tribunal Rules, 2016
43. Contents of main file.
- The main file shall be kept in the following order and it shall be maintained as permanent record till ordered to be destroyed under the rules:-(a)Index;(b)order Sheet;(c)Final order or judgment;(d)memo of appeal or petition as the case may be together with any schedule annexed thereto;(e)counter or reply or objection, if any;(f)(i)oral evidence or proof of affidavit(ii)evidence taken on commission; and(iii)documentary evidence.(g)written arguments.
