Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(13A) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978 (13A)[ "student" means a person studying in a college or a University Department;] [Clause (13A) was inserted by Gujarat 7 of 1987, Section 3 (2).]
