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Union of India - Section

Section 87 in The Central Reserve Police Force Rules, 1955

87. Other Police Officers on deputation from other services .-Leave shall be admissible under the rules applicable to them in the service to which they belong.

Note .-It shall be open to the officers mentioned in rules 85 and 86 to elect, on their permanent transfer to the Force or at any time thereafter, the leave rules applicable to the Members of the Force on the analogy of the Fundamental Rule 93-A.