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[Cites 1, Cited by 1]

Income Tax Appellate Tribunal - Delhi

Raj Kumar Sabharwal, New Delhi vs Acit, New Delhi on 20 February, 2019

    IN THE INCOME TAX APPELLATE TRIBUNAL
              DELHI BENCH 'B', NEW DELHI

BEFORE SH. N. K. BILLAIYA, ACCOUNTANT MEMBER
                        AND
     MS. SUCHITRA KAMBLE, JUDICIAL MEMBER

                     ITA No.1399/DEL/2016
                    Assessment Year: 2012-13

  Raj Kumar Sabharwal               ACIT
  O-37, 2nd Floor, Lajpat Vs        Circle 54 (1)
  Nagar-2, New Delhi -110024        New Delhi
  PAN No. ANEPS1350E
  (APPELLANT)                       (RESPONDENT)



  Appellant by                    None
  Respondent by                   Ms. Ashima Neb, Sr. DR


  Date of hearing:                20/02/2019
  Date of Pronouncement:          20/02/2019



                              ORDER

PER N. K. BILLAIYA, AM:

This appeal by the assessee is preferred against the order of the CIT(A)-18, New Delhi dated 04.01.2016 pertaining to A. Y. 2012-13.

2

2. None put in appearance on behalf of the assessee when the appeal was called for hearing today i.e. 20.02.2019 nor any request for adjournment was filed. The notice of hearing was duly served on the assessee through Registered AD post. This gives an impression that the assessee is not interested in pursuing the appeal filed. We, therefore, have no option but to dismiss the appeal preferred by the assessee, placing reliance on the ratio of decisions in the following cases :-

1. CIT Vs. Multiplan (India) Pvt. Ltd. 38 ITD 320 (Del);
2. Late Tukoji Rao Holkar Vs. CWT (1996) 223 ITR 480 (MP)
3. In the result, the appeal is filed by the assessee is dismissed.

Order pronounced in the open court on 20.02.2019.

    Sd/-                                              Sd/-
(SUCHITRA KAMBLE)                              (N. K. BILLAIYA)
JUDICIAL MEMBER                             ACCOUNTANT MEMBER
*NEHA*
Date:- 20.02.2019
Copy forwarded to:
1.     Appellant
2.     Respondent
3.     CIT
4.     CIT(Appeals)
5.     DR: ITAT
                                             ASSISTANT REGISTRAR
                                                 ITAT NEW DELHI
                            3


Date of dictation                             20.02.2019

Date on which the typed draft is placed before the dictating Member Date on which the typed draft is placed before the Other member Date on which the approved draft comes to the Sr.PS/PS Date on which the fair order is placed before the Dictating Member for Pronouncement Date on which the fair order comes back to the Sr. PS/ PS Date on which the final order is uploaded 20.02.2019 on the website of ITAT Date on which the file goes to the Bench Clerk Date on which file goes to the Head Clerk. The date on which file goes to the Assistant Registrar for signature on the order Date of dispatch of the Order