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[Cites 0, Cited by 0] [Section 33(10)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(10)(a) in The M.P. Municipal Service (Executive) Rules, 1973

(a)furnish to the member of the service concerned, a copy of the report of the enquiry' together with a statement of such findings; and