Section 2(e) in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Adhiniyam, 1980
(e)[ "twenty point programme" means twenty point programme which was placed on the table of both Houses of Parliament by the Central Minister of Programme Implementation on 20th August 1986 [and listed in the First Schedule] [Substituted by M.P. Act No. 5 of 1987 (w.e.f. 15-1-1987).] .]
