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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(ii) in U.P. Irrigation Department Research Supervisors Service Rules, 1982

(ii)the second efficiency bar unless he has worked deligently and to the best of his ability, his work and conduct, is found to be satisfactory and unless his integrity is certified.