Supreme Court - Daily Orders
Commercial Taxes Officer vs M/S Banasthali Vidyapeth on 16 November, 2018
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.44 COURT NO.3 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22382/2015
(Arising out of impugned final judgment and order dated 06-02-2015
in STRP No. 205/2014 passed by the High Court of Judicature for
Rajasthan At Jaipur)
COMMERCIAL TAXES OFFICER Petitioner(s)
VERSUS
M/S BANASTHALI VIDYAPETH Respondent(s)
Date : 16-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. S.S. Shamshery, AAG, Rajasthan
Mr. Pashupati Nath Razdan, Adv.
Mr. Amit Sharma, Adv.
Mr. Ankit Raj, Adv.
Ms. Indira Bhakar, Adv.
Mr. Mirza Kayesh B., Adv.
Mr. Ajay Choudhary, AOR
For Respondent(s) Mr. Tushar Jarwal, Adv.
Mr. Anuradha Dutt, Adv.
Mr. Rahul Sateeja, Adv.
Ms. B. Vijayalakshmi Menon, AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Prayer for stay is rejected.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) AR-CUM-PS BRANCH OFFICER Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.11.17 11:25:39 IST Reason: